Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(lxvii) in The Employees' Provident Funds Scheme, 1952

(lxvii)[ as respects establishments rendering expert services come into force on the 31st day of May, 1971;] [Inserted by G.S.R. 731, dated 17.5.1971.]