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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(3)The punishing authority shall forward the charge-sheet framed under sub- para (1) alongwith the list of documents, list of witnesses and the record of the case to the enquiry officer.