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Kerala High Court

Sajani vs Dr. B.Kalam Pasha on 11 August, 2021

Bench: A.K.Jayasankaran Nambiar, P Gopinath

Mat.Appeal No.223/2021                      1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                           THE HONOURABLE MR. JUSTICE GOPINATH P.
            Wednesday, the 11th day of August 2021 / 20th Sravana, 1943
                            MAT.APPEAL NO. 223 OF 2021
                      OP 2662/2019 OF FAMILY COURT,ERNAKULAM
   APPELLANT/PETITIONER IN OP:

           A.SAJANI AGED 59 YEARS W/O DR. B.KALAM PASHA, MAJNOOR, MUNDAKKAL,
           KOLLAM-681001.

         BY ADV VANAJA RAMASWAMY
   RESPONDENT:

           DR. B.KALAM PASHA, AGED 58 YEARS S/O BADUSHAH, HIDAYA HOUSE, FATHIMA
           CHURCH LANE, ERNAKULAM-682020.

        BY ADV BABU KARUKAPADATH(caveator)
        This Matrimonial appeal having come up for orders on 11.08.2021, the
   court on the same day passed the following:
 Mat.Appeal No.223/2021                                 2/2



                    A.K.JAYASANKARAN NAMBIAR & GOPINATH P., JJ.
                            -----------------------------------------------
                                 Mat Appeal Nos.223 & 227 of 2021
                               --------------------------------------------------
                                  Dated this the 11th day of August, 2021

                                                  ORDER

Gopinath, J.

Considering the issues arising for our consideration in these appeals, we deem it appropriate to appoint Sri.T. Krishnanunni, Sr. Advocate of this Court, who has kindly consented to assist this Court as Amicus Curiae.

2. Registry is directed to ensure that a copy of these appeals and connected records, if any, is made available to the learned Amicus Curiae. The learned counsel appearing for the respondents undertakes to serve copies of all depositions and other documents on the learned Amicus Curiae. This is recorded.

List these appeals at 1.45 p.m on 01.09.2021 for disposal in the physical Court.

sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE sd/-

GOPINATH P. JUDGE acd 11-08-2021 /True Copy/ Assistant Registrar