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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(o) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(o)The procedure to be followed by the Committee to regulate the making, carrying out and enforcement or cancellation of agreements of sales weight men, delivery, payment and other matters relating to the market of notified Horticultural produce under clause (iv) of sub-section (2) of section 36.