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Andhra Pradesh High Court - Amravati

N.Nagamani Paravthi, vs The State Of Andhra Pradesh on 28 July, 2021

Author: M.Satyanarayana Murthy

Bench: M.Satyanarayana Murthy

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: WP No. 14309 of 2021 PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

03. 28.07.2021 MSM,J [Proceedings taken up through Video Conferencing] At request, list after two weeks.

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