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State of Rajasthan - Section

Section 9 in The Kota Open University Act, 1987

9. Appointment of the Officers other than the Vice-Chancellor.

- The officers, other than the Vice-Chancellor, of the University referred to in section 7 shall be appointed in such manner, for such period, on such terms and conditions and shall exercise such powers and perform such functions as may be prescribed by the Statutes.Chapter-V Authorised of the University