Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 5] [Entire Act] Madras Presidency - Subsection Section 5(2) in Madras Estates Land Act, 1908 (2)Nothing in this section shall be deemed to affect any right of the [Government] [Substituted for 'Crown' by the Adaptation Order of 1950.].
