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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(5)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(b)consider all suggestions or objections and the recommendations, if any, of the State Transmission Utility, as the case may be.