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State of Chattisgarh - Section
Section 40 in The Chhattisgarh Motor Vehicles Rules, 1994
40. [ Fees. [Vide Notification No. 338/505/Transport/2001, dated 7.6.2001.]
- The fees which shall be charged under the provisions of this chapter shall be specified below :-| SI. No. | Purpose | Amount |
| (1) | (2) | (3) |
| Rs. | ||
| 1. | In respect of issue or renewal of conductor's licence | 100.00 |
| 2. | In respect of issue of duplicate conductor's licence | 150.00 |
| 3. | In respect of issue of a conductor's Badge. | 100.00 |
| 4. | In respect of issue of a duplicate conductor's Badge. | 150.00 |
| 5. | In respect of an appeal against the orders of the LicensingAuthority. | 100.00 |
| 6. | In respect of supplying a copy of the decision/document - | |
| (i) Ordinary | 50.00 | |
| (ii) Urgent | 100.00 | |
| 7. | In respect of inspections of record in connection with filingan appeal. | 50.00 |
| 8. | In respect of miscellaneous application addressed toLicensing Authority. | 20. [00] [Substituted '50' by Notification No. 510/Trans./2002, dated 12.5.2002.] |