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State of Chattisgarh - Section

Section 40 in The Chhattisgarh Motor Vehicles Rules, 1994

40. [ Fees. [Vide Notification No. 338/505/Transport/2001, dated 7.6.2001.]

- The fees which shall be charged under the provisions of this chapter shall be specified below :-
SI. No. Purpose Amount
(1) (2) (3)
    Rs.
1. In respect of issue or renewal of conductor's licence 100.00
2. In respect of issue of duplicate conductor's licence 150.00
3. In respect of issue of a conductor's Badge. 100.00
4. In respect of issue of a duplicate conductor's Badge. 150.00
5. In respect of an appeal against the orders of the LicensingAuthority. 100.00
6. In respect of supplying a copy of the decision/document -  
  (i) Ordinary 50.00
  (ii) Urgent 100.00
7. In respect of inspections of record in connection with filingan appeal. 50.00
8. In respect of miscellaneous application addressed toLicensing Authority. 20. [00] [Substituted '50' by Notification No. 510/Trans./2002, dated 12.5.2002.]