Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(vi) in The Goa Panchayat Raj Act, 1994

(vi)the addition of any rooms, buildings, houses or other structures to any building;