Bombay High Court
Darshan L Gandhi vs Disha Constructions on 26 February, 2026
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501 - CHSCD 1130 OF 2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM. CHAMBER SUMMONS NO. 1130/2018
ALONGWITH
COMM. CHAMBER SUMMONS NO. 5/2019
IN
COMMERCIAL EXECUTION APPLICATION NO. 1341/2018
DISHA CONSTRUCTIONS ..... APPLICANT
VERSUS
LOK CONSTRUCTIONS AND ORS, ..... RESPONDENTS
ALONGWITH
COMMERCIAL APPEAL (L) NO. 41434/2025
IN
COMM. CHAMBER SUMMONS NO. 1130/2018
DARSHAN L GANDHI ..... APPELLANT
VERSUS
DISHA CONSTRUCTIONS ..... RESPONDENT
ALONGWITH
INTERIM APPLICATION (L) NO. 3407/2026
IN
COMM. CHAMBER SUMMONS NO. 1130/2018
GAURAV ARUN VORA ..... APPLICANT
VERSUS
LOK CONSTRUCTIONS ..... RESPONDENT
Adv. Sneha Mahawar for the Judgment Creditor.
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501 - CHSCD 1130 OF 2018.doc
Adv. Princy Rodrigues i/b. Adv. Manish Bijutkar for the Respondent
No.2.
CORAM : RAJESH S. PATIL, J.
DATE : 26 FEBRUARY, 2026 P.C. :- 1) This matter has been moved by the respondent no.2 for
the purpose of condoning the delay in filing affidavit of respondent no.2.
2) Affidavit of respondent no.2 to be accepted by the Registry.
3) Matter to come up on board on 18 March, 2026 at 3:00 p.m. (RAJESH S. PATIL, J.) ::: Uploaded on - 27/02/2026 ::: Downloaded on - 27/02/2026 22:28:01 :::