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[Cites 0, Cited by 0] [Section 3(19)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(19)(i) in The Maharashtra Entertainments Duty Act, 1923

(i)the date on which the eligibility certificate is issued by the Tourism Development Corporation under the Tourism Policy-2006, shall be deemed to be the date of commencement of the said Tourism Project;