Madhya Pradesh High Court
Ghasiram vs The State Of Madhya Pradesh on 7 December, 2021
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MCRC-59180-2021 The High Court Of Madhya Pradesh MCRC No. 59180 of 2021 (GHASIRAM Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 07-12-2021 Shri K.S.Rajput, learned counsel for the applicant.
Smt.Swati Aseem George, learned Panel Lawyer for non- applicant/State submits that case diary is not available.
Case diary be called for. List on 14.12.2021.
(VIVEK AGARWAL) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2021.12.07 19:07:25 IST