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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(i) in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

(i)satisfactory service performed after he attains the age of 14 years for a period of not less than 18 months as apprentice or fitter on work suitable for the training of an engine driver "or other suitable machinery or both" in the manufacture or maintenance of internal combustion engines of a fishing vessel and sea service for a period of not less than 9 months in the engine room of a fishing vessels"propelled by internal combustion engines"having engines of not less than 40 brake horse power; or