Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(ii) in The Bengal Industrial Employment (Standing Orders) Rules, 1946

(ii)theft, fraud or dishonesty in connection with the employer's business or property :