Bombay High Court
Actis Consumer Grooming Products ... vs Rakesh Malhotra And 9 Ors. on 20 February, 2026
21-carbp-609-2021-crr-462-2021.doc
varsha IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 609 OF 2021
WITH
COURT RECEIVER'S REPORT NO. 462 OF 2021
WITH
INTERIM APPLICATION NO. 854 OF 2022
WITH
COURT RECEIVER'S REPORT NO. 365 OF 2021
Digitally
signed by
VARSHA
VARSHA VIJAY
RAJGURU
WITH
VIJAY
RAJGURU Date:
2026.02.21
11:49:47
+0530 COURT RECEIVER'S REPORT NO. 40 OF 2022
Actis Consumer Grooming Products Limited ... Petitioner/Applicant
vs.
Rakesh Malhotra and Ors ... Respondents
Mr. Ketan Gaur (on VC), Mr. Neil Chatterjee, Ms. Ashwini Tak, Ms.
Nidhisha Garg i/b. Trilegal, for the Petitioner.
Mr. Carl Patel a/w. Sanaea Unigar and Gaurav Begani for
Respondent No.1.
CORAM : GAURI GODSE, J.
DATED : 20th FEBRUARY 2026
ORDER:
Office to verify whether this petition would pertain to the assignment of this court.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 21/02/2026 ::: Downloaded on - 27/02/2026 21:52:38 :::