Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (2)Components of the loose gear shall be renewed if one of dimensions at any point has decreased by 10 per cent or more by user.
