Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(viii) in The Maharashtra Public Trusts Act, 1950 (viii)any other particulars as may be prescribed under subsection (5) of Section 18.
