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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(a) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(a)[ documentary proof to the effect that he is an occupant of a particular category of the State land in question;] [Clause (a) substituted by Act No. XVI of 2004, section 6.]