Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 12 in Punjab Tissue Culture Based Seed Potato Act, 2020

12. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall lie against the Government or any officer of the State Government for anything which is done in good faith or intended to be done in good faith under this Act or the rules made thereunder.