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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Foreign Exchange Management (Borrowing Or Lending In Foreign Exchange) Regulations, 2000

(c)"EEFC account", "RFC account" means the accounts referred to in the Foreign Exchange Management (Foreign Currency Accounts by a Person Resident in India) Regulations, 2000;