Section 1 in The Bihar Forest Produce (Regulation of Trade) Act, 1984
1. Short title, extent, commencement and application.
(1)This Act may be called the Bihar Forest Produce (Regulation of Trade) Act, 1984.(2)It extends to the whole of the State of Bihar.(3)It shall come into force in such area or areas and on such date or dates as Government may, by notification in the Official Gazette specify and they may specify different dates for different areas.(4)It shall apply to such forest produce and on such date or dates as the Government, by notification, may specify in their behalf.
