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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(4) in Motor Vehicles Act, 1939

(4)[ The powers exercisable by the transport authority under sub-section (3) may, where an appeal has been preferred under section 64, be exercised also by the appellate authority.] [Substituted by Act 100 of 1956, section 54, for 'submit' (w.e.f. 16-2-1957).]