Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 16 February, 2016
WP-11671-2015 (MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE) 1 6- 02 -2 0 1 6 Mrs. Shobha Menon, learned senior counsel with Shri Rahul Choubey, learned counsel for the petitioners. Shri A.D. Mishra, learned counsel for the respondents.
As jointly prayed, list the matter tomorrow i.e., on 17.02.2016.
(SUJOY PAUL) JUDGE