Gujarat High Court
Ramjibhai Bachubhai Koli & 2 vs Sole Trustee Of Pustey Sampraday - ... on 7 February, 2018
Author: Z.K.Saiyed
Bench: Z.K.Saiyed
C/MCA/295/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 295 of 2018
In CIVIL REVISION APPLICATION (STAMP NO.) NO. 92 of 2017
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RAMJIBHAI BACHUBHAI KOLI & 2....Applicant(s)
Versus
SOLE TRUSTEE OF PUSTEY SAMPRADAY - JAMNAGAR MOTI
HAVELI....Opponent(s)
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Appearance:
MR PREMAL S RACHH, ADVOCATE for the Applicant(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 07/02/2018
ORAL ORDER
By way of the present application, the applicant has prayed to restore the Civil Revision Application (Stamp No.) No.92 of 2017 to its original file.
Heard learned advocate for the applicants. Registry is directed to restore the Civil Revision Application (Stamp No.) No.92 of 2017 to its original file.
Office objection to be removed within 15 days.
(Z.K.SAIYED, J.) mmshaikh Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Feb 07 23:13:12 IST 2018