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[Cites 0, Cited by 0] [Section 172(1)] [Section 172] [Entire Act]

State of Uttar Pradesh - Subsection

Section 172(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)a tax on vehicles other than mechanically propelled vehicles, and other conveyances plying for hire or kept within the City or on boats moored therein;