Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Mr. Shaleen Kabra And Another on 7 April, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No.35
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPSW No. 9900010/2016
ROBKAR ...Petitioner(s)
Through: None
Vs.
Mr. Shaleen Kabra and Another ...Respondent(s)
Through: Ms. Asifa Padroo, AAG
CORAM:
HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
07.04.2022 Ms. Asifa Padroo, learned AAG, produced a copy of the Order in the open Court today passed in case titled Commissioner/Secretary to Govt. Education Department J and K & Ors. Vs. Mohd Amin Waza and Another, in terms, whereof the Judgment passed by this Court on 24.05.2011 in SWP No. 2560/1998 as also the contempt action initiated thereof have been set aside.
The order is taken on record. The instant ROBKAR in view above shall stand, accordingly, closed.
(JAVED IQBAL WANI) JUDGE SRINAGAR 07.04.2022 ARIF