Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Madhya Pradesh - Subsection Section 82(2) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (2)The Canal Officer shall stop such vessel at once from proceeding further and remove all passengers or other persons from the vessel until it has been disinfected.
