Section 47 in Telangana Weights and Measures (Enforcement) Act, 1958
47. Repeal of Andhra Pradesh Ordinance No. I of 1958.
(1)The Andhra Pradesh Weights, and Measures (Enforcement) Ordinance, 1958 (Andhra Pradesh Ordinance No. I of 1958), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken (including any rule notification or order issued) in the exercise of any power conferred by or under the said Ordinance shall be deemed to have been done or taken in the exercise of the powers conferred by or under this Act, as if this Act were in force on the day on which such thing was done or action was taken.
