Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(x) in High Court of Chhattisgarh Rules, 2005

(x)Cases under Contempt of Courts Act, 1971 where a case for criminal contempt is made out.