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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Bengal Presidency - Subsection

Section 78(b) in Police Regulations, Bengal , 1943

(b)If the confidential reports are those of an Inspector or of an officer whose name is on the provincial list of those approved for promotion to Inspector's rank, the Deputy Inspector-General shall reconstruct the book from the copies, of the remarks submitted under regulation 79 by Superintendents and, if necessary, by reference to Superintendents under whom the officer has served during the past ten years.