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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(18) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(18)The Member-Secretary shall have power to sanction purchase of books and periodicals subject to a monetary limit of Rs. 5,000 (Rupees five thousand) only per annum.