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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(7) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(7)Where a meeting of the Board is adjourned from day to day, notice of such adjourned meeting shall be given to the Members available at the place where the meeting was adjourned by a messenger and it shall not be necessary to give notice of the adjourned meeting to other Members.