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Calcutta High Court

Wysiwyg Software Pvt. Ltd. & Anr vs Unknown on 28 January, 2016

Author: Biswanath Somadder

Bench: Biswanath Somadder

ORDER SHEET
                                   C.P. No. 66 of 2016
                                          With
                                   C.A. No. 18 of 2016
                             IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL JURISDICTION
                                      ORIGINAL SIDE


                                    IN THE MATTER OF:
                           WYSIWYG SOFTWARE PVT. LTD. & ANR.



  BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER

Date: 28th January, 2016.

Appearance:

Mr. Nirmalya Dasgupta, Adv.
Ms. S. Kalakota, Adv.
... for the petitioners The Court: The petition is admitted subject to scrutiny by the department. Let notice along with a copy of the petition be served on the Central Government through the Regional Director, Ministry of Corporate Affairs, Eastern Region, Kolkata by February 10, 2016.
Advertisements of the notice of the petition are to be published once in "The Business Standard" and once in "Aajkal" by February 24, 2016.
The petition is made returnable on 17th March, 2016 as "Company Matter (New).

Urgent photostat certified copy of this order, if applied for, be issued to the parties subject to compliance with all requisite formalities.

(BISWANATH SOMADDER, J.) sg2