Calcutta High Court
Wysiwyg Software Pvt. Ltd. & Anr vs Unknown on 28 January, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
C.P. No. 66 of 2016
With
C.A. No. 18 of 2016
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
IN THE MATTER OF:
WYSIWYG SOFTWARE PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date: 28th January, 2016.
Appearance:
Mr. Nirmalya Dasgupta, Adv.
Ms. S. Kalakota, Adv.
... for the petitioners The Court: The petition is admitted subject to scrutiny by the department. Let notice along with a copy of the petition be served on the Central Government through the Regional Director, Ministry of Corporate Affairs, Eastern Region, Kolkata by February 10, 2016.
Advertisements of the notice of the petition are to be published once in "The Business Standard" and once in "Aajkal" by February 24, 2016.
The petition is made returnable on 17th March, 2016 as "Company Matter (New).
Urgent photostat certified copy of this order, if applied for, be issued to the parties subject to compliance with all requisite formalities.
(BISWANATH SOMADDER, J.) sg2