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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in The Rajasthan Private Universities Act, 2005

(3)The Chancellor shall preside at the meetings of the Governing Body shall, when the Visitor is not present, preside at the convocation of the university for conferring degrees, diplomas or other academic distinctions.