Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act] Union of India - Subsection Section 84(1)(b) in Employees' State Insurance (General) Regulations, 1950 (b)if a fresh dependant is admitted to the claim for dependant's benefit by the birth of a posthumous child, or