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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1) in The Goa, Daman And Diu (Administration) Act, 1962

(1)All laws in force immediately before the appointed day in Goa, Daman and Diu or any part thereof shall continue to be in force therein until amended or repealed by a competent Legislature or other competent authority.