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[Cites 0, Cited by 0] [Section 45(11)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(11)(ii) in Rajasthan Co-operative Societies Rules, 2003

(ii)The list of contesting candidates shall be published on the notice board of the society after the time of withdrawal is over, on the same day.