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Delhi High Court - Orders

M/S Suman Forwarding Agency Pvt. Ltd vs The Chief Patron/Vice ... on 11 September, 2024

                                    $~75 & 76
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10165/2017, CM APPL. 41513/2017

                                                M/S SUMAN FORWARDING AGENCY PVT. LTD......Petitioner
                                                                                      Through:                 Mr.Harvinder Singh, Adv.

                                                                                      versus

                                                THE CHIEF PATRON/VICE PRESIDENT/GENERAL
                                                SECRETARY, CENTRAL WAREHOUSING CORPORATION
                                                MAJDOOR UNION, AN                        .....Respondents
                                                              Through: Ms. Asha Jain Madan, Adv. for R-1
                                                                       Mr. K K Tyagi Adv with Ms Garima
                                                                       Tyagi, Advocate for R-2
                                                                       Mr. Kirtiman Singh, CGSC with Mr.
                                                                       Waize Ali Noor, Advocate for R-3

                                    76
                                    +           W.P.(C) 10665/2017, CM APPL. 43644/2017, CM APPL.
                                                43645/2017
                                                CENTRAL WAREHOUSING CORPORATION THROUGH ITS
                                                REGIONAL MANAGER, DELHI REGION              .....Petitioner
                                                                 Through: Mr. Harvinder Singh, Adv.

                                                                                      versus

                                                CENTRAL WAREHOUSING CORPORATION MAZDOOR
                                                UNION AND ORS                           .....Respondents
                                                             Through: Ms. Asha Jain Madan, Adv. for R-1
                                                                      Mr. K K Tyagi Adv with Ms Garima
                                                                      Tyagi, Advocate for R-2
                                                                      Mr. Kirtiman Singh, CGSC with Mr.
                                                                      Waize Ali Noor, Advocate for R-3

                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2024 at 02:19:57
                                                                                       ORDER

% 11.09.2024

1. It is already past 5:00 pm. No time left.

2. List on 21.01.2025.

TARA VITASTA GANJU, J SEPTEMBER 11, 2024/tp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 02:19:57