Delhi High Court - Orders
M/S Suman Forwarding Agency Pvt. Ltd vs The Chief Patron/Vice ... on 11 September, 2024
$~75 & 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10165/2017, CM APPL. 41513/2017
M/S SUMAN FORWARDING AGENCY PVT. LTD......Petitioner
Through: Mr.Harvinder Singh, Adv.
versus
THE CHIEF PATRON/VICE PRESIDENT/GENERAL
SECRETARY, CENTRAL WAREHOUSING CORPORATION
MAJDOOR UNION, AN .....Respondents
Through: Ms. Asha Jain Madan, Adv. for R-1
Mr. K K Tyagi Adv with Ms Garima
Tyagi, Advocate for R-2
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Advocate for R-3
76
+ W.P.(C) 10665/2017, CM APPL. 43644/2017, CM APPL.
43645/2017
CENTRAL WAREHOUSING CORPORATION THROUGH ITS
REGIONAL MANAGER, DELHI REGION .....Petitioner
Through: Mr. Harvinder Singh, Adv.
versus
CENTRAL WAREHOUSING CORPORATION MAZDOOR
UNION AND ORS .....Respondents
Through: Ms. Asha Jain Madan, Adv. for R-1
Mr. K K Tyagi Adv with Ms Garima
Tyagi, Advocate for R-2
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Advocate for R-3
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2024 at 02:19:57
ORDER
% 11.09.2024
1. It is already past 5:00 pm. No time left.
2. List on 21.01.2025.
TARA VITASTA GANJU, J SEPTEMBER 11, 2024/tp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 02:19:57