- When the exclusive privilege of manufacturing toddy has been granted under [Section 18A] [Substituted for the words and figures 'Section 16' by Section 10 of President's Act 1 of 1964.] the Government may declare that the written permission of the grantee to draw toddy shall have, within the area to which the privilege extends, the same force and effect as a licence from the 159[Commissioner] for that purpose under Section 12.
