Section 2(e) in Andhra Pradesh Districts (Formation) Act, 1974
(e)"revenue division [Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 14 of 1985 (w.e.f. 11-1-1984)] and village" means respectively any area which is notified as a revenue division, [Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 14 of 1985 (w.e.f. 11-1-1984)] or village under this Act,
