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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(d) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(d)in his opinion, the metro railway can be opened for the public carriage of passengers without any danger to the public using it.