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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(f) in The Maharashtra Entertainments Duty Act, 1923

(f)[ for prescribing the conditions and form for payment and remission of duty payable under sub-section (3) of section 3;] [Clause (f) was substituted for the original, by Maharashtra 7 of 1987, Section 10(b).]