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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1) in The Chhattisgarh Municipalities (The Conduct of Business of the Mayor-In-Council/President-In-Council and the Powers and Functions of the Authorities) Rules, 1998

(1)The Chhattisgarh Municipalities (Powers of the Standing Committee and the Procedure for the Conduct of its Business) Rules, 1997;