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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 280(c) in Arunachal Pradesh Municipal Act, 2007

(c)issue such order as he deems necessary for the improvement of any in-sanitary huts and sheds and untenanted premises which are likely to cause risk of diseases to the inmates thereof or to the inhabitants of the neighborhoods or are, for any reason, likely to endanger community health or safety,