Kerala High Court
Gopikrishna vs State Of Kerala on 25 June, 2024
Crl.Rev.Pet No.545/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.G.AJITHKUMAR
Tuesday, the 25th June 2024 / 4th Ashadha, 1946
CRL.M.APPL.NO.1/2022 IN CRL.REV.PET NO. 545 OF 2022
CRL.M.P.NO.1158/2022 IN SC NO.462/2019 OF THE SESSIONS COURT, PATHANAMTHITTA
PETITIONERS/REVISION PETITIONERS:
1. GOPIKRISHNA, AGED 48, S/O.RADHAKRISHNAN NAIR, OCHUVELIL POIKAYIL
HOUSE, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR
VILLAGE, THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT, PIN - 689 541.
2. SUDHEESH KUMAR @ RAJEEV, AGED 43, S/O.PRASADHANA PILLAI, PULIMPALLIL
HOUSE, VAIKATHILLAM, NEDUMPURAM VILLAGE, NEDUMPURAM P.O, THIRUVALLA
TALUK,PATHANAMTHITTA DISTRICT, PIN - 689 578.
3. VISHNU VIJAYAN, AGED 30, S/O.VIJAYAN,KUNNAPPADU HOUSE, KAVUMKALPADI,
VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR
VILLAGE, THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN - 689 541.
4. RADHAKRISHNAN NAIR, AGED 83, S/O.KRISHNAPILLAI, OCHUVELIL POIKAYIL
HOUSE, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR
VILLAGE, THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN - 689 541.
5. SREERAJ @ ANIKUTTAN, AGED 28, S/O.RADHAKRISHNAN, THAZHATHETHIL
HOUSE, VALLAMKULAM PADINJAREMURI, NANNOOR, VALLAMKULAM WEST P.O,
ERAVIPEROOR VILLAGE, THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN -
689 541.
6. SHYAM MOHAN @ PRABATH, AGED 29, S/O MOHANAPILLAI,VALIYAPARAMBIL
HOUSE, KAVUMKALPADI, VALLAMKULAM PADINJAREMURI, VALLAMKULAM WEST
P.O, ERAVIPEROOR VILLAGE, THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT,
PIN - 689 541.
RESPONDENTS/RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM.
2. SANTHAMMA P.A, AGED 56, W/O RAJU T, PATHIPARAMBIL HOUSE, VALLAMKULAM
PADINJAREMURI, NANNOOR, VALLAMKULAM WEST P.O, ERAVIPEROOR VILLAGE,
THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT, PIN - 689 541.
3. ANJITHA, AGED 21, D/O RAJU T, PATHIPARAMBIL HOUSE, VALLAMKULAM
PADINJAREMURI, NANNOOR, VALLAMKULAM WEST P.O, ERAVIPEROOR VILLAGE,
THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT,PIN - 689 541.
4. VASU, AGED 71, S/O AZHAKAN, KUZHIKALA THADATHIL HOUSE, VALLAMKULAM
PADINJAREMURI, VALLAMKULAM WEST P.O, ERAVIPEROOR VILLAGE, THIRUVALLA
TALUK,PATHANAMTHITTA DISTRICT, PIN - 695 541.
Application praying that in the circumstances stated therein the
High Court be pleased to pass an order staying the further proceedings in
S.C.462/2019 of Hon'ble Sessions Court, Pathanamthitta till the disposal
of the above Crl.R.P.
Crl.Rev.Pet No.545/2022 2/2
This application again coming on for orders upon perusing the
application and this Court's order dated 29/02/2024 and upon hearing the
arguments of M/S.JOSEPH GEORGE & P.A.REJIMON, Advocates for the
petitioners and of the PUBLIC PROSECUTOR for the first respondent and of
M/S.MANU RAMACHANDRAN, M.KIRANLAL, R.RAJESH(VARKALA), T.S.SARATH, SAMEER M
NAIR, HARSHA SUSAN SAM & GEETHU KRISHNAN, Advocate for the second, third
and fourth respondents, the Court passed the following:
ORDER
Interim order extended by two weeks.
Sd/-
P.G.AJITHKUMAR, JUDGE 25-06-2024 /True Copy/ Assistant Registrar