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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 63(1) in The Police Enhanced Penalties Ordinance, 2005

(1)Where any person sells or purchases any taxable goods on behalf of his principal then such person and his principal shall be jointly and severally liable to pay taxes on the turnover of such sales or purchases.