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State of Goa - Section

Section 33 in The Goa, Daman and Diu (Excise Duty) Rules, 1964

33. Procedure on arrival.

- On receipt of the consignment the importer shall at once notify its arrival to the Excise Inspector of the Taluka in which his licensed premises are situated and shall allow him to check the consignment and to examine and test the contents or take sample thereof for test.If the spirit imported is not sufficiently denatured it will be denatured afresh by the importer at his expense in the presence of Excise Inspector.Export