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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(2) in West Bengal Trade Unions Rules, 1998

(2)Where a poll is adjourned under sub-rule (1), the Returning Officer shall immediately report the circumstances to the Registrar who may, if the circumstances so require, report the matter to the State Government and fix the date on which, and the hour at which, the poll shall recommence by issuing a notice in this behalf and publishing the same in the manner provided in rule 6.