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State of Mizoram - Section

Section 213 in Mizoram Excise Rules, 1983

213. Shops within 5 kms. of border of another district.

- Licences for the retail sale of foreign liquor at any place within 5 kilometres of the border of another district shall not be granted unless the Deputy Commissioner of both districts concur, or, if they fail to concur unless the Commissioner so directs.